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[Cites 0, Cited by 0] [Section 5(9)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(9)(d) in Tamil Nadu Electricity Grid Code, 2005

(d)Prior permission shall be obtained from the appropriate authority for digging trenches and precautions shall be taken to prevent accidents and to preclude accidental cutting of communication cables, other power cables, water, gas and sewage lines in accordance with the provisions of "Part-VIII of the Act".