Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Bihar - Subsection Section 22(19) in Bye-Laws for the State Board of Religious Trusts (19)To consider all proposals for the creation of new posts or alteration in the scales of pay of existing posts under the Board, and forward its recommendations to the Board.
