Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A(3)] [Section 24A] [Entire Act] State of Madhya Pradesh - Subsection Section 24A(3)(d) in The M.P. Vishwavidyalaya Adhiniyam, 1973 (d)to get the annual accounts and the annual audit of the University completed in time and in light of the reports order