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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(iv) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(iv)The admissions into all University/ Government/Private Aided/Private Un-Aided Colleges of Education shall be made through a single window system in the order of merit on the basis of rank assigned in Ed.CET/ Ed.CET-AC.