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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)The General Body of a farmers organisation shall meet twice in a year, once before the Kharif season and once before the Rabi season. The meetings shall be presided over by the Chairperson/President and in his absence, by one of the Managing Committees' Member chosen for the purpose by the Managing Committees' Members present.