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State of Rajasthan - Section

Section 39 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

39. Meeting of General Body.

(1)The General Body of a farmers organisation shall meet twice in a year, once before the Kharif season and once before the Rabi season. The meetings shall be presided over by the Chairperson/President and in his absence, by one of the Managing Committees' Member chosen for the purpose by the Managing Committees' Members present.
(2)Meeting or General Body shall also be called at any time by the Chairperson/ President on the request of Members of the organisation through a requisition signed by not less than 1/3rd of the Members with voting rights or when president considers it necessary.
(3)A General Body meeting shall also be held on receipt of a direction to do so from the Commissioner or Project Authority or by the next higher tier of the farmers organisation.