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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(3)(iv) in Faridabad Complex Administration Building Rules, 1989

(iv)be enclosed by walls and partitions and the surface of every such wall of partition, shall be furnished with a smooth impervious material to a height of not less than 5 metres above the floor of such room;