Section 32(3) in Faridabad Complex Administration Building Rules, 1989
(3)Every bathroom and water closet shall :-(i)be so situated that at least one of its walls shall open to external air;(ii)not be directly over any room other than another latrine washing place, bath or terrace unless it has a water-tight floor :-(iii)have a platform or seat made of water tight non-absorbent materials; -(iv)be enclosed by walls and partitions and the surface of every such wall of partition, shall be furnished with a smooth impervious material to a height of not less than 5 metres above the floor of such room;(v)be provided with impervious floor covering sloping towards the drain with a suitable grade and not towards verandah or any other room;
