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State of West Bengal - Section

Section 7 in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

7. Admission. -

(1)A list showing the total number of selected candidates, including candidates selected in each category and allotted for admission to the different Medical and Dental Colleges in West Bengal together with the marks secured by these candidates, if any, shall be hung up on the notice board of the Medical College, Calcutta, and the relevant portions of such list shall also be hung up on the notice boards of the individual Medical and Dental Colleges.
(2)Every candidate selected for admission to a Medical or Dental College shall undergo a medical test to be arranged by the Principal of the College concerned.
(3)On being found physically and mentally fit the candidates shall be asked to deposit the requisite fees by the date or dales to be fixed by the Principal.
(4)On being admitted to the Pre-Medical Course in any of the Medical or Dental Colleges the candidates concerned shall abide by the rules and regulations of that college and shall not seek transfer from one college to another or from one course to another except under such circumstances and subject to such conditions as may be prescribed.