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[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(4)On being admitted to the Pre-Medical Course in any of the Medical or Dental Colleges the candidates concerned shall abide by the rules and regulations of that college and shall not seek transfer from one college to another or from one course to another except under such circumstances and subject to such conditions as may be prescribed.