Section 20 in The Gujarat Ayurved University Act, 2021
20. Powers and functions of Academic Council.
The Academic Council shall exercise the following powers and perform the following functions, namely:-(i)to exercise and control over the academic policies of the University and shall be responsible for the maintenance and the improvement of standards of instruction, education evaluation and research;(ii)to consider the matters of general academic interest either on its own initiative or on reference from the Board of Studies or the Council of Post-Graduate Studies and Research and to take appropriate action thereon;(iii)to recommend to the Board of Governors such regulations as are consistent with this Act regarding the academic functioning of the University including discipline of the students;(iv)no academic programme, curriculum, syllables, or method of instructions shall be implemented without the approval of the Academic Council; and(v)to exercise such other powers and perform such other functions as may be conferred or imposed upon it by the regulations.
