Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Gujarat - Subsection Section 20(iii) in The Gujarat Ayurved University Act, 2021 (iii)to recommend to the Board of Governors such regulations as are consistent with this Act regarding the academic functioning of the University including discipline of the students;
