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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(b) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(b)Clause (iii) of Regulation 6 of these Regulations shall come into force after expiry of 90 days from the date of publication of these Regulations in the official gazette and during this period of 90 days, reservation for short-term customers shall be done on first-come first served basis: