Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(6)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(6)(d) in Andhra Pradesh Panchayat Raj Act, 1994

(d)require any Gram Panchayat, or Executive Authority to furnish any information or report on any matter connected with such Gram Panchayat;