Section 116 in The Railway Protection Force Rules, 1987
116. Political and non-military activities.
-116.1No person subject to the Act and these rules shall attend, address, or take part inany meeting or demonstration held for a political party or for any political purposes orjoin or subscribe in the aid of any political association or movement.116.2No person subject to the Act and these rules shall issue an address to electorsor in any other manner publicity announce himself to be publicity announced as acandidate or as a prospective candidate for election to parliament, the Legislature of aState or a local authority, or any other public body or act as a member of a candidate'selection committee or in way actively promote or prosecute the interests of any suchcandidate.
