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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(lxx) in Manipur International University Act, 2018

(lxx)to sell, buy, exchange, lease, rent, grant or take on lease or rent, real or.personal property or portions thereof on behalf of the University, and to acquire any easement over any property held by other persons or to consent to any easement whether public or private over any property of the University;