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State of Madhya Pradesh - Section
Section 10 in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966
10. Repeal.
- The Madhya Pradesh Tendu Patta, Mantrana Samiti Tatha Mulya Prakashan Niyam, 1964 and the Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Niyamavali, 1965, are hereby repealed :Provided that anything done or any action taken under rules so repealed shall, so far as it is not inconsistent with the provisions of these rules, be deemed to have been done or taken under the corresponding provisions of these rules.[Forms A, B & C - x x x] [Omitted by Notification No. F-18-2-88-X-III, dated 29-11-1988.]Form D[See Rule 4 (2)]Form of applications for grant of transport permit(a)Name of the applicant..................................................(b)Quantity of tendu leaves purchased-(i)Actual bags.....................................................(ii)Standard bags..................................................(c)Division and Unit in which leaves have been purchased.(d)Place or places where leaves are stored. If at more than one place specify the quantity at each place.(e)Type of permit required.........................................................(f)[ (i) Quantity already transported-Standard bags/Actual bags, from...........to..........details of transport permits. [Substituted by Notification No. F-18-1-73-X-III(1), dated 5-9-1975.](ii)Quantity for which permit is required-Standard bags/Actual bags.(iii)Quantity in balance for Transport-Standard bags/Actual bags..........place.](g)Period for which the permit is required to be valid.................(h)Destination from and to which the leaves are to be transported from................................................................(i)Mode of transport......................................................(j)Routes by which the leaves are to be transported....................(k)Places where the leaves will be presented for checking..............(l)Place or places where transported leaves will be stored.............Certificate(s) of sale is/are herewith enclosed.Place.............Date.........................................................Signature of the applicant.Form T.P. 1 (Main)[See Rule 4]Transport Permit (Main)| Book No. ................................... | Page No. ................................... | Original/Copy |