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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(2)The permit is valid up to.......................The above leaves shall be transported by the following routes :-