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State of Rajasthan - Section

Section 145 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

145.

In order to guard against omission to post a debit in the leave account, in respect of the leave surrendered, the block year to which such leave pertains shall be noted in the body of the service book and in the leave account in red ink, when the leave salary is drawn. A certificate to the effect that necessary entries have been made in the service book and the leave account should be enclosed with the salary sheet in which the leave salary for the surrendered leave is drawn.