Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Bihar - Subsection Section 77(2) in The Bihar Municipal Election Rules, 2007 (2)If one ballot box gets full and the use of second ballot box becomes inevitable due to that then the. first box will be sealed forthwith in the manner indicated in sub-rule (1).
