Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Rajasthan - Subsection Section 80(ii) in The Rajasthan Financial Corporation General Regulations, 2002 (ii)The Balance Sheet shall be finalised and placed-before the Annual General Meeting within four months from the date of closure of accounts.
