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State of Rajasthan - Section

Section 80 in The Rajasthan Financial Corporation General Regulations, 2002

80. Annual Statements of Accounts.

- (i) The Corporation shall prepare the balance sheet as at 31st March of every year and profit and loss account for the year ending on that day in the form enclosed to as at Annexure 'C' and Annexure 'D' or in the form as may be specified from time to time in consultation with Small Industries Bank.
(ii)The Balance Sheet shall be finalised and placed-before the Annual General Meeting within four months from the date of closure of accounts.