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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Manipur - Subsection

Section 10(2) in Manipur International University Act, 2018

(2)Upon the establishment of the University under this Act, the land and other movable and immovable properties acquired, created arranged or built by the University for the purpose of the University in the State of Manipur shall vest in the University.