Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 342] [Entire Act] State of Uttar Pradesh - Subsection Section 342(5) in The General Rules (Civil), 1957 (5)Miscellaneous, such as :(a)sale-proceeds of forms :(b)sale-proceeds of old furniture, disused belts and badges, and the like, and fruit and grass in court compounds;(c)sale-proceeds of waste paper, stationary boxes, etc.
