Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of Maharashtra - Subsection Section 116(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (3)The Vice-Chancellor shall be the Chairman. In his absence a member nominated by him shall be the Chairman.
