Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95] [Entire Act]

Bengal Presidency - Subsection

Section 95(ii) in Police Regulations, Bengal , 1943

(ii)The grant of warrants under this regulation will be noted, in red ink, in the service book or roll of the officer or rating immediately under the entry recording the granting of the leave, with the numbers of the warrants and the names of the stations to which they were issued.