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Bengal Presidency - Section

Section 95 in Police Regulations, Bengal , 1943

95. Railway and steamer warrants for journeys on leave.

- Head constables, naiks, constables and launch-ratings other than serangs and drivers will be allowed, when granted leave, free third class railway and steamer warrants to and from their homes, subject to the conditions set forth in S.R. 137A of the Fundamental Rules.Note. - (i) Free railway and steamer warrants shall be allowed only when the officer or rating has applied for them before leaving his station to go home.
(ii)The grant of warrants under this regulation will be noted, in red ink, in the service book or roll of the officer or rating immediately under the entry recording the granting of the leave, with the numbers of the warrants and the names of the stations to which they were issued.