Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(13)(a) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015 (a)issue a Tariff Order accepting the application with such modifications or such conditions as may be specified in that Order;