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State of Assam - Section

Section 88 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

88. For Cyclone/Wind Storm Protection.

(1)IS 875 (3)-1987 "Code of Practice for Design Loads (other than Earthquake) for Buildings and Structures, Part 3, Wind Loads";
(2)Guidelines (Based on IS 875 (3)-1987) for improving the Cyclonic Resistance of Low rise houses and other building.