Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 432] [Entire Act] Union of India - Section Section 70 in Finance Act, 1999 70. Amendment of section 194B. - In section 194B of the Income-tax Act, with effect from the 1st day of April, 2000,.(a)the first proviso shall be omitted;(b)in the second proviso, for the words "Provided further that", the words "Provided that" shall be substituted.
