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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4)(d) in The Central Reserve Police Force Rules, 1955

(d)The minimum chest standard laid down in sub-rule (a) above may be relaxed by one inch in case of all [persons] [Substituted by G.S.R. 1617, dated 29.10.1976. ] including those belonging to hill tribes who have attained the age of eighteen years but not more than twenty years: