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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in The Central Reserve Police Force Rules, 1955

(4)Following shall be the minimum educational qualifications for direct recruitment in the following ranks, namely :-
Sub-Inspectors Graduate [OR [ Substituted by G.S.R. 712, dated 15.9.1987 (w.e.f. 26.9.1987).]EquivalentArmyQualifications in the case of ex-Armymen.]
   
   
Head Constables or Naiks Matriculation
Constables [Matriculation [ Substituted by G.S.R. 712, dated 15.9.1987 (w.e.f. 26.9.1987).]
(b)The minimum standard laid down in sub-rule (a) in so far as it relates to height may be relaxed from 5'-7" to 5'-5" in the case of people having martial traditions such as Gorkhas, Garhwalis, Kumaonese, Dogras and Marathas.
(bb)The minimum standard laid down in sub-rule (a) may be related--
(i)in so far as it relates to height, from 5'-7" to 5'-4".
(ii)in so far as it relates to chest measurement, from 311/2" expanded 331/2" to 30" expanded 32" for Adivasis.
(c)The minimum standard laid down in sub-rule (a) in so far as it relates to height may be relaxed from 5'-7" to 5'-4" in case of [persons] [Substituted by G.S.R. 233, dated 4.5.1998 (w.e.f. 18.4.1998). ] who have attained the age of eighteen years but have not attained twenty years;
(d)The minimum chest standard laid down in sub-rule (a) above may be relaxed by one inch in case of all [persons] [Substituted by G.S.R. 1617, dated 29.10.1976. ] including those belonging to hill tribes who have attained the age of eighteen years but not more than twenty years:
Provided that the exemptions specified in (c) and (d) above are made subject to the condition that the medical officer certifies that a person concerned is likely to attain the minimum standard prescribed.
(dd)[ The minimum standard in respect of female candidates for direct recruitment to non-Gazetted posts, excluding the posts of followers in Mahila Battalion, shall be as under:
Height 5'-2.3/4" (157 cms)