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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Mizoram - Subsection

Section 68(3) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(3)Where the price of any liquor is fixed under sub-rule(1) or sub-rule (2), the licencee shall be bound to sell such liquor at such price.