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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

(1)Fee for renewal of licence for one calendar year shall be as follows:-["Fee for renewal of Licence for one calendar year shall be as follows:- [Substituted & deleted vide Rules 4 & 5 of the (Amendment) contained in G.S.R. No. 3 dated 19.10.2002.]
Sl. No. Storage capacity of cold storage Licence fee
Cold storage owned/ managed by BISCOMAUN or Bihar StateAgriculture Marketing Board/ Registered Co-operativeSocieties Other Cold Storage
Rs. Rs.
1. Up to 282 cubic metre 600.00 800.00
2. Above 282 & up to 7000 cubic metre 2600.00 3500.00
3. Above 7000 & up to 15000 cubic metre 4500.00 6000.00
4. Above 15000 cubic metre 7500.00 10,000.00]