Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 11 in Bihar State Regulation of Cold Storage Licensing Rules, 1993

11. Fee for Renewal of Licence.

(1)Fee for renewal of licence for one calendar year shall be as follows:-["Fee for renewal of Licence for one calendar year shall be as follows:- [Substituted & deleted vide Rules 4 & 5 of the (Amendment) contained in G.S.R. No. 3 dated 19.10.2002.]
Sl. No. Storage capacity of cold storage Licence fee
Cold storage owned/ managed by BISCOMAUN or Bihar StateAgriculture Marketing Board/ Registered Co-operativeSocieties Other Cold Storage
Rs. Rs.
1. Up to 282 cubic metre 600.00 800.00
2. Above 282 & up to 7000 cubic metre 2600.00 3500.00
3. Above 7000 & up to 15000 cubic metre 4500.00 6000.00
4. Above 15000 cubic metre 7500.00 10,000.00]
(2)Fee shall be deposited in Treasury by challan under the accounts "Head" as mentioned in sub-rule (3) of Rule 5.