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State of Odisha - Section

Section 95 in The Board's Excise Rules, 1965

95. Duties of the officer-in-charge.

(1)The officer-in-charge shall also be responsible for strict and regular guarding of the field and supervision of the cultivation and manufacture therein to ensure that no Ganja is stolen from the field, or otherwise removed from the field except under Sub rule (2) of Rule 94.
(2)The officer-in-charge of the field shall send weekly diaries every Sunday to the Superintendent indicating the progress of operations made in the field by the cultivator and any legitimate action taken by the officer-in-charge to improve or expedite the operations.
(3)Separate reports shall be promptly submitted by the officer-in-charge to the Superintendent on any other matter of importance.
(4)The accounts and the diaries maintained by the officer-in- charge shall be produced by him for inspection on demand by any superior officer.