Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Odisha - Subsection

Section 95(4) in The Board's Excise Rules, 1965

(4)The accounts and the diaries maintained by the officer-in- charge shall be produced by him for inspection on demand by any superior officer.