Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Rail Land Development Authority (Constitution) Rules, 2007 1. Short title and commencement. - 1. These rules may be called the Rail Land Development Authority (Constitution) Rules, 2007.
