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[Cites 0, Cited by 2] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2) in The Gujarat University Act, 1949

(2)An institution applying for recognition under this section shall send a letter of application to the Registrar and shall give full information in the letter of application in respect of the following matters, namely:-
(a)constitution and personnel of the managing body;
(b)subject and courses in regard to which recognition is sought;
(c)accommodation, [equipment, library facilities] [These words were substituted for the words 'equipment' by Gujarat 6 of 1973, section 31 (i).] and the number of students for whom provision has been or is proposed to be made;
(b)the strength of the staff, their qualifications and salaries and the research work done by them;
(e)fees levied or proposed to be levied and the financial provision made for capital expenditure on buildings and equipment and for the continued maintenance and efficient working of the institution.