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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2)(c) in The Gujarat University Act, 1949

(c)accommodation, [equipment, library facilities] [These words were substituted for the words 'equipment' by Gujarat 6 of 1973, section 31 (i).] and the number of students for whom provision has been or is proposed to be made;