Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4 in The Bihar Animal Husbandry and Fisheries (Fisheries) Service Recruitment Rules, 1993 4. Recruitment. - Recruitment procedures, age limit, qualification and other concerned matters of service shall be as in columns 5 to 11 of the Schedule.
