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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(k) in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974

(k)'Pay' includes substantive pay, personal pay and acting allowances and dearness pay but does not include dearness allowance, local allowance, house rent allowance, travelling allowance, transfer travelling allowance, halting allowance or any allowances and in the case of reemployed person, his pension.