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State of Mizoram - Section

Section 4 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

4. Provisions for removal of difficulties.

- If any difficulty arises as to the functioning of any District Council or the holding of any election to a District under these Rules or any other matter connected therewith, the Administrator may, by order, do anything not inconsistent with these rules, or any provisions of the Constitution or any order made thereunder or an Act of Parliament or of the Legislature of Mizoram, which appears to him to be necessary for the proper functioning of or holding of elections to the District Council, as the case may be.