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[Cites 1, Cited by 10]

Himachal Pradesh High Court

Parkash Chand Chandel vs . Central University Of H.P. on 28 June, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Parkash Chand Chandel vs. Central University of H.P. .

CWP No. 3183 of 2023.

28.06.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Balram Sharma, DSGI, for the respondent.

Rejoinder is stated to have been filed in the Registry of this Court. However, the same is not available on record. Registry is directed to trace and place the same on record.

List for consideration on 6th July, 2023.

(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge.

28th June, 2023.

(jai) ::: Downloaded on - 28/06/2023 20:34:20 :::CIS