Telecom Regulatory Authority Of India - Subsection
Section 8(6) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017
(6)The compliance officer shall be responsible for --(a)generating awareness for ensuring compliance with the provisions of this Order;(b)reporting to the Authority, with respect to compliance with this Order and directions of the Authority issued under this Order; and(c)ensuring that proper procedures have been established and are being followed for compliance of this Order.
