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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 8(6)(b) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(b)reporting to the Authority, with respect to compliance with this Order and directions of the Authority issued under this Order; and