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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(5) in Andhra Pradesh Electricity Regulatory Commission (Transmission Standards of Performance) Regulation, 2007

5.2In all cases, where standards are specified by appropriate authorities, for example Electricity Rules- 1956, such standards shall be required to be complied with as specified by that authority, maybe from the preliminary stage itself.Standards to be complied with: