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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1)(c) in The M.P. Panchayat (Procedure of Meeting and Conduct of Business) Rules, 1994

(c)the minutes of all the proceedings of every meeting of the Panchayat and its committees;