Section 29(1) in The M.P. Panchayat (Procedure of Meeting and Conduct of Business) Rules, 1994
(1)Every Panchayat shall record in the Minute Book-(a)the names of the office-bearers present;(b)the names of the Government Officers, if any, present;(c)the minutes of all the proceedings of every meeting of the Panchayat and its committees;(d)the names of the office-bearers voting for or against any resolution or remaining neutral.
