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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Madhya Pradesh - Subsection

Section 75(2) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(2)On the day on which the Market Committees are constituted in the new market areas, Collector shall hand over the administration to the Market Committee or each such market area in respect of area under its jurisdiction.